Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Gujarat - Subsection Section 67(c) in Veer Narmad South Gujarat University Act, 1965 (c)subject to the control of the State Government to make such financial arrangements as may be necessary to enable this Act or any part therefor to be brought into force,
