Delhi High Court - Orders
M/S P.M.Diesels P. Ltd vs M/S Thukral Mechancial Works & on 8 October, 2021
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C)-IPD 28/2021 & CM 20/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANCIAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 29/2021 & CM 25/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANICAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 31/2021 & CM 22/2021
M/S P.M.DIESELS P.LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANICAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
Signature Not Verified
Digitally Signed W.P.(C)-IPD 28/2021 and connected matters Page 1 of 4
By:SAPNA SETHI
Signing Date:14.10.2021
11:33
+ W.P.(C)-IPD 32/2021 & CM 21/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANICAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 33/2021 & CM 24/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANCIAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 34/2021 & CM 23/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/;S THUKRAL MECHNAICAL WORKS ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 35/2021 & CM 27/2021
Signature Not Verified
Digitally Signed W.P.(C)-IPD 28/2021 and connected matters Page 2 of 4
By:SAPNA SETHI
Signing Date:14.10.2021
11:33
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANCIAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 36/2021 & CM 19/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANICAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 38/2021 & CM 26/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
M/S THUKRAL MECHANICAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 39/2021 & CM 18/2021
M/S P.M.DIESELS P. LTD. ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
Signature Not Verified
Digitally Signed W.P.(C)-IPD 28/2021 and connected matters Page 3 of 4
By:SAPNA SETHI
Signing Date:14.10.2021
11:33
versus
M/S THUKRAL MECHANICAL WORKS & ..... Respondent
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
+ W.P.(C)-IPD 77/2021 & CMs 29-30/2021
P M DIESELS PVT LTD ..... Petitioner
Through: Mr. N. Mahabir, Advocate.
versus
THUKRAL MECHANICAL WORKS & ORS. ..... Respondents
Through: Mr. Sachin Gupta, Ms. Jasleen Kaur,
Mr. Pratyush Rao and Ms. Sneha
Singh, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 08.10.2021
1. Counsels for the parties, despite several attempts and best efforts, could not arrive at a settlement. As a result, the matter has to now be argued.
2. List on 30th November, 2021.
SANJEEV NARULA, J OCTOBER 8, 2021 nk Signature Not Verified Digitally Signed W.P.(C)-IPD 28/2021 and connected matters Page 4 of 4 By:SAPNA SETHI Signing Date:14.10.2021 11:33