Delhi High Court - Orders
India Awake For Transparency vs Union Of India And Ors on 25 April, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12590/2019 & CM APPL.51427/2019
INDIA AWAKE FOR TRANSPARENCY ..... Petitioner
Through: None.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Kirtiman Singh, Advocate
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 25.04.2022 Even at the pass over stage, none is present for the petitioner. Re-notify on 4th May, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J APRIL 25, 2022 AS Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:26.04.2022 21:58:08