Delhi High Court - Orders
Central Bureau Of Investigation vs Abhishek Verma & Ors on 22 November, 2022
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 459/2017
CENTRAL BUREAU OF INVESTIGATION
..... Petitioner
Through: Mr.Rajesh Kumar, SPP with
Mr.Mishal Vij and Ms.Mishika
Pandita, Advocates.
versus
ABHISHEK VERMA & ORS
..... Respondents
Through: Mr.Percival Billimoria, Sr. Advocate
with Mr.Juvraj Singh, Ms.Nishita
Tyagi and Ms.Pragya Jain,
Advocates.
Mr.Harshvardhan Jha and Mr.Aman
Pathak, Advocates for intervenor.
Ms.Stuti Gujral and Ms.Priti Verma,
Advocates for R-3.
Counsel for R-4.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 22.11.2022 Crl.M.A.24227/2022
1. For the reasons mentioned in the application the delay in refiling is condoned.
2. The application stands disposed of.
Crl.M.A.24226/20223. Exemption allowed, subject to all just exceptions.
4. The application stands disposed of.
Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:23.11.2022 16:41 Crl.M.A.24225/20225. This is an application for impleadment. Copy be supplied to counsels for the non-applicants.
6. List on 23.02.2023.
CRL.REV.P. 459/2017, CRL.M.A.10352/2017
7. List on 23.02.2023.
YOGESH KHANNA, J.
NOVEMBER 22, 2022 VLD Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:23.11.2022 16:41