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State of Uttar Pradesh - Section

Section 22 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

22. Scale of Pay. -

(1)The scales of pay admissible to the persons appointed to various categories of posts in the service shall be such as may be determined by the Commission, from time to time, with prior approval of Government.
(2)The scales of pay of the various posts at the time of the commencement of these regulations has been given in Schedule I.