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[Cites 0, Cited by 0] [Section 227(1)] [Section 227] [Entire Act]

State of Uttar Pradesh - Subsection

Section 227(1)(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)the special medical service referred to in clause (a) is headed by a construction medical officer and is provided with adequate staff, laboratory and other equipment;