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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(4) in Jodhpur Development Authority Appellate Tribunal Rules, 2017

(4)The procedure for issuing copies of orders and judgments of an appellate court specified in Rules 226 to 249 of the General Rules (Civil), 1986 shall be followed mutatis mutandis by the Tribunal.