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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2)(ii) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020

(ii)submit the proposals for development together with the objections raised by the Ambaji Pilgrimage Tourism Authority to the State Government for decision.