Supreme Court - Daily Orders
Gujarat State Disaster Management ... vs M/S Aska Equipments Ltd. on 7 October, 2021
Bench: M.R. Shah, A.S. Bopanna
ITEM NO.11 Court 13 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Special Leave Petition (C) No. 25735 of 2019
GUJARAT STATE DISASTER MANAGEMENT AUTHORITY Petitioner(s)
VERSUS
M/S ASKA EQUIPMENTS LTD. Respondent(s)
IA No. 27058/2020 - EXEMPTION FROM FILING O.T.
IA No. 27057/2020 - STAY APPLICATION)
Date : 07-10-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE A.S. BOPANNA
For Petitioner(s) Mr. Ajay Kumar, AOR
Mr. Pinakin Ravaal, Adv.
Mr. Subrata Ray, Adv.
Mr. Ashish Chaubey, Adv.
For Respondent(s) Mr. Jitender Chaudhary, Adv.
Mr. Rajesh Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
We have heard Mr. Ajay Kumar, learned Advocate appearing for the petitioner and Mr. Jitender Chaudhary, learned Advocate appearing for the respondent.
Leave granted.
Arguments concluded.
List for Order(s) tomorrow i.e. 08.10.2021. (R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS Signature Not Verified BRANCH OFFICER Digitally signed by R Natarajan Date: 2021.10.07 17:06:21 IST Reason: