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[Cites 0, Cited by 0] [Section 64(5)] [Section 64] [Entire Act]

State of Sikkim - Subsection

Section 64(5)(b) in Sikkim Co-Operative Societies Act, 1978

(b)to require the production of any book or document relating to the affairs of, or any cash securities belonging to, the society 'by any officer, agent, servant, or member in possession of such books, documents, cash or securities and in the event of serious irregularities discovered during audit,. to take them into custody.