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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(3)(d) in The Bihar Municipal Act, 2007

(d)maintenance of all public tanks and regulating the re-excavation, repair and up-keep of all private tanks, wells and other sources of water-supply on such terms and conditions as the Municipality may deem proper,