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Union of India - Section

Section 82 in The Port Of New Mangalore Rules, 1976

82. Quays etc. and port area to be under the authority of the Traffic Manager.

(1)The quays, sheds, gates and other areas within the limits of the port shall be under the charge of the Traffic Manager, who shall direct and manage all operations connected with the landing and shipping of goods, and their storage either in the sheds or in the open; he shall have proper custody of all goods lying in the port and take such steps as may be necessary for the proper maintenance of order within the port.