Chattisgarh High Court
Raj Prasad And Another vs State Of Chhattisgarh 3 Wps/1745/2020 ... on 16 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 665 of 2006
Raj Prasad and Another Versus State of Chhattisgarh
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16/03/2020 None present for appellants.
Shri P. Acharya, P.L. for the State/Respondent.
Shri J.K. Gupta, Counsel for the Complainant/Objector.
This Court on today dated 16/03/2020 directed the Registry to record the statements of the parties. It has been reported by the Additional Registrar (Judicial) that non appeared for recording of the statements till 2:10 P.M. Thereafter, matter was again posted today at 2:15 P.M. Counsel for the Complainant/Objector submits that parties are present before this Court and he prays that a second opportunity be given for recording the statements of the parties.
As prayed by Counsel for the Complainant/Objector, Additional Registrar (Judicial) is directed to record the statements of the parties today itself.
Sd/-
(Arvind Singh Chandel) Judge Prakash