Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 105 in Bihar Chaukidari Manual 105. Upon the date fixed all chaukidars shall attend, and the collecting member of the panchayat shall, personally or by deputy, bring the chaukidars and dafadars to the thana, as well as his Register IV of disbursements.
