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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(2)(e) in The Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Act, 1958

(e)all other words and expressions used, but not defined in this Act, shall have the meaning assigned to them in the East Punjab General Sales Tax Act, 1948.