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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Uttarakhand - Subsection

Section 26(2)(xxi) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxi)take measures for the prevention of purchases and sales below the minimum support prices, as fixed by the State Government from time to time,