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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(2)(a) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004

(a)The allotment of symbol shall be considered in the order of preference made by the candidates that is to say, the first preference of the candidates will be considered first, the second preference next and the third preference last.