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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1) in Government Savings Promotion General Rules, 2018

(1)On opening of an account, the depositor shall be issued a passbook or deposit receipt or statement of account as applicable to the Savings Scheme by the accounts office and the pass book or deposit receipt or statement of account shall contain the following information; namely:-
(a)Customer Identification number,
(b)Name and address of Accounts Office,
(c)System generated unique accounts number,
(d)Name of the scheme,
(e)Name and address of the depositors,
(f)Type of account(single or joint-A or Joint-B or Minor or authorised),
(g)Amount of deposit,
(h)Date of deposit, date of extension and date of maturity,
(i)Nomination registration number and date.