Supreme Court - Daily Orders
The Faridkot Improvement Trust vs Naresh Kumar on 20 March, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
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ITEM NO.45 COURT NO.1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).5259-5262/2020
(Arising out of impugned final judgment and order dated 15-07-2019
in RP No. 2023/2017 15-07-2019 in RP No. 3449/2017 15-07-2019 in RP
No. 3471/2017 15-07-2019 in RP No. 3808/2017 passed by the National
Consumers Disputes Redressal Commission, New Delhi)
THE FARIDKOT IMPROVEMENT TRUST & ANR. Petitioner(s)
VERSUS
NARESH KUMAR Respondent(s)
(WITH IA No. 24821/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
WITH
SLP(C) No. 17418/2022 (XVII-A)
SLP(C) No. 17419/2022 (XVII-A)
(WITH IA No. 128878/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 17421/2022 (XVII-A)
(WITH IA No. 126005/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 17422/2022 (XVII-A)
(WITH IA No. 130350/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 19670-19673/2022 (XVII-A)
(WITH IA No. 165166/2022 - EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
SLP(C) No. 2096/2023 (XVII-A)
(WITH IA No. 10429/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
Signature Not Verified
JUDGMENT)
Digitally signed by
Sanjay Kumar
Date: 2023.03.20
19:04:41 IST
Reason:
Diary No(s). 41885/2022 (XVII-A)
(WITH IA No. 31418/2023 - CONDONATION OF DELAY IN FILING, IA No.
31422/2023 - CONDONATION OF DELAY IN REFILING / CURING THE
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DEFECTS, IA No. 31426/2023 - EXEMPTION FROM FILING O.T., IA No.
43178/2023 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 20-03-2023 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Petitioner(s) Mr. Chritarth Palli , AOR
Mr. Shubham Bhalla, AOR
Mr. Yajur Bhalla, Adv.
Mr. Deepak Samota, Adv.
Mr. Sumeir Ahuja, Adv.
Mr. Jaisurya Jain, Adv.
Mr. Ashish Vajpayee, Adv.
Ms. Akansha Gulati, Adv.
Ms. Ragini Sharma, Adv.
Mr. Neeraj Sharma, Adv.
Mr. Jugul Kishore Gupta, Adv.
Mr. Ashish Chaubey, Adv.
Mr. Shahbaaz Jameel, Adv.
Mr. Amit Pandey, Adv.
Mr. Anil Raina, Adv.
Ms. Diksha Sarin, Adv.
Mr. Diksha Sarin, Adv.
Mr. Om Prakash Kharbanda, Adv.
Mr. Rochak Kharbanda, Adv.
Mr. Rajkumar Jain, Adv.
Mr. Raj Kumar Jain, Adv.
Mr. Kausar Raza Faridi, AOR
For Respondent(s) Mr. Nikhil Jain, AOR
Ms. Divya Jain, Adv.
Mr. Santanu Ghosh, Adv.
Mr. Sagar Juneja, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Karan Kapoor, Adv.
Mr. Manik Kapoor, Adv.
Mr. Kapil Sharma, Adv.
Mr. Pranjal Vats, Adv.
Ms. Manisha Ambwani, AOR
Mr. Chritarth Palli, AOR
Mr. Amit Punj, Adv.
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Mr. Maibam Nabaghanashyam Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 List the petitions on a non-miscellaneous day, namely, on 11 April 2023.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR