Section 6(1) in Gujarat Educational Innovations Commission Act, 2009
(1)A person to be nominated as an Executive Chairperson under sub-section (2) of section 5, shall possess the following qualifications, namely: -(a)be a citizen of India;(b)be a renowned educationist, devoted to educational reforms and innovations;(c)have proven record of reforms and innovations;(d)have actual experience in experimentation and implementation of reforms and innovations;(e)be well versed in the educational philosophy of -(i)pioneering educationists of India, and(ii)leading pioneers of educational innovations in the world; and(f)have sound knowledge of Indian and universal culture.
