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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(c) in The Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973

(c)stop and search forthwith, with such aid or assistance as may be necessary, and person or vehicle or vessel or animal used or suspected of being used for delivery of essential commodities from any premises where he has reason to believe that essential commodities are stored;