Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170] [Entire Act] NCT Delhi - Subsection Section 170(2) in The Delhi Land Reforms Rules, 1954 (2)The Gaon Sabha and all other persons interested in the land shall be made parties to all such proceedings.
