Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] Union of India - Section Section 80 in The Merchant Shipping Act, 1958 80. Certificates of service of naval office. - [ Omitted by the Merchant Shipping (Amendment) Act, 1986(33 of 1986), section 2 (w.e.f.14-8-1986).]
