Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(f) in Madhya Pradesh Bhudan Yagna Act, 1953

(f)[ the holder shall pay the land revenue on the due date] [Substituted by Madhya Pradesh Act 21 of 1954, Section 14(vi).] ;