Section 1(3) in The Rajasthan Lands Summary Settlement Act, 1953
(3)It shall come into force on such date [as the State Government may, by notification] [Came into force with effect from 1-3-1954, vide Revenue Department Notification No. F. 1 (273) Rev. 1/51, dated 17-2-1954, published in the Rajasthan Gazette, Part I, dated 17-2-1954.] in the [Official Gazette] [Substituted by Rajasthan Act No. 27 of 1957.] appoint in this behalf.
