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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(2)The Accounts of the Board shall be subject to audit by the Director Local FundAudit in accordance with the provisions of the Rajasthan Local Fund Audit Act, 1954 (ActNo. 28 of 1954) or in the manner as may be prescribed by the rules.