Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(1) in Banking Companies Act, 1949

(1)The enactments mentioned in the third column of the Second Schedule shall be repealed to the extent specified in the fourth column thereof.