Section 98 in The Gujarat Maritime Board Act, 1981
98. Penalty for setting-up wharves, quays, etc. without permission.
- Any person who contravenes the provisions of section 35 shall be punishable with fine which may extend to one thousand rupees for the first contravention, and with a further fine which may extend to one hundred rupees for every day after the first during which the contravention continues.
