Supreme Court - Daily Orders
Samir Agrawal vs Competition Commission Of India on 16 October, 2020
Bench: Rohinton Fali Nariman, Navin Sinha, K.M. Joseph
ITEM NO.8 Court 3 (Video Conferencing) SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3100/2020
SAMIR AGRAWAL Appellant(s)
VERSUS
COMPETITION COMMISSION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.87980/2020-EXEMPTION FROM FILING AFFIDAVIT
Date : 16-10-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Petitioner-in-person
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Amit Sibal, Sr. Adv.
Mr. Naval Chopra, Adv.
Mr. Anuj Berry, Adv.
Mr. Rohan Arora, Adv.
Mr. Aman Singh Sethi, Adv.
Ms. Anjali Kumar, Adv.
Mr. Devarsh Kotak, Adv.
Mr. S. S. Shroff, AOR
UPON hearing the counsel the Court made the following
O R D E R
Permission to appear and argue in person is granted.
Heard the petitioner appearing in person.
Issue notice.
List for final disposal on Tuesday, the 8th December, 2020.
Signature Not Verified Digitally signed by R Natarajan Date: 2020.10.16(R. NATARAJAN) (NISHA TRIPATHI) 15:17:08 IST Reason:
ASTT. REGISTRAR-cum-PS BRANCH OFFICER