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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(2)(a) in The Wild Life (Protection) (Madhya Pradesh) Rules, 1974

(a)which of' the shooting blocks are to be thrown open for hunting, shooting, fishing, netting, or setting trapes or snares;