Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(8) in Rajasthan Panchayati Raj Rules, 1996

(8)No Rawanna shall be issued unless a copy of registration referred to in Sub-rule (7) is produced.