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Chattisgarh High Court

S K S Ispat And Power Ltd vs Chhattisgarh State Electricity ... on 15 April, 2019

                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                    Order Sheet

                              WPC No. 36 of 2017

SKS Ispat & Power Ltd. Versus Chhattisgarh State Electricity Regulatory Commission
                                   & Others




       15/04/2019        Shri Ankit Singhal, counsel for the petitioner.

                         Shri Siddharth Dubey, Deputy GA for the State.

                         Shri KR Nair, counsel for respondents 3 and 4.

Learned counsel for respondent No.1 is on adjustment.

Post the matter in the week after next.

                             Sd/­                           Sd/­
                    (Prashant Kumar Mishra)       (Parth Prateem Sahu)
                      Acting Chief Justice               Judge




         Barve