Chattisgarh High Court
S K S Ispat And Power Ltd vs Chhattisgarh State Electricity ... on 15 April, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 36 of 2017
SKS Ispat & Power Ltd. Versus Chhattisgarh State Electricity Regulatory Commission
& Others
15/04/2019 Shri Ankit Singhal, counsel for the petitioner.
Shri Siddharth Dubey, Deputy GA for the State.
Shri KR Nair, counsel for respondents 3 and 4.
Learned counsel for respondent No.1 is on adjustment.
Post the matter in the week after next.
Sd/ Sd/
(Prashant Kumar Mishra) (Parth Prateem Sahu)
Acting Chief Justice Judge
Barve