Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(28) in The Passport (Entry Into India) Act, 1920 28.4.1949).]] without passport, has entered therein, and thereupon any officer of the Government shall have all reasonable powers necessary to enforce such direction.
