Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] Dadra And Nagar Haveli - Subsection Section 55(d) in The Dadra and Nagar Haveli Excise Regulation, 2012 (d)in any other way exceeds his lawful powers under this Regulation, shall be punished with fine which may extend to ten thousand rupees.
