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State of Rajasthan - Section

Section 44 in Rajasthan Para-medical Council Regulations, 2014

44. Entry of new titles and qualification.

- If any person after registration obtains any title or qualification other than the title or qualification in respect of which he/she has been registered, shall get registered such title or qualification on payment of fees as specified in [Schedule-16] [Substituted 'Schedule-21' by Rajasthan Notification No. G.S.R. 78, dated 25.8.2015 (w.e.f. 5.12.2014).].