Delhi High Court - Orders
Kranti Arora vs Digjam Ltd on 23 May, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(OS) 7/2011
KRANTI ARORA ..... Appellant
Through: Mr. Siddharth Dutta and Ms.Gunjan
Malhotra, Advocates
versus
DIGJAM LTD ..... Respondent
Through: Mr. Sanjiv K. Jha, Adv.
Mr. Birender Bhatt, Advocate for
applicant
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 23.05.2022 CM.APPL.24399/2022 The Hon'ble Division Bench has not assembled today. List on 22.09.2022, i.e. the date already fixed.
BY ORDER (COURT MASTER) MAY 23, 2022/RK