Delhi High Court - Orders
Kanupriya Bajaj vs Hamdard Institute Of Medical Sciences ... on 8 July, 2024
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~33, 34, 35, 36, 37, 38, 39, 40 and 41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9081/2017 & CM APPL. 37154/2017
KANUPRIYA BAJAJ .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
34
+ W.P.(C) 9085/2017 & CM APPL. 37170/2017
NAMAN ARORA .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
35
+ W.P.(C) 9087/2017 & CM APPL. 37173/2017 (exemption)
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/07/2024 at 22:17:56
AJAY DAHIYA .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
36
+ W.P.(C) 9088/2017 & CM APPL. 37176/2017
ANIKET GANESH JADHAV .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
37
+ W.P.(C) 9092/2017 & CM APPL. 37187/2017
MIRA SAHGAL .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/07/2024 at 22:17:56
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
38
+ W.P.(C) 9093/2017 & CM APPL. 37190/2017
ALYUZA SAMAN .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
39
+ W.P.(C) 9094/2017 & CM APPL. 37194/2017
ASRA SHAKEEL .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
40
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 12/07/2024 at 22:17:57
+ W.P.(C) 9115/2017 & CM APPL. 37296/2017
RISHA HAQUE .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS. .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
41
+ W.P.(C) 9117/2017 & CM APPL. 37299/2017
ASTHA SETH .....Petitioner
Through: Ms. Zubeda Begum, Advocate.
versus
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND
RESEARCH AND ORS .....Respondents
Through: Mr. Prakhar Khanna, Advocate for
R-1& 2.
Mr. T. Singhdev, Mr. Abhijit
Chakravarty & Ms. Anum Hussain,
Advocates for R-3.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 08.07.2024 CM APPL. 37173/2017 (exemption) in W.P.(C) 9087/2017
1. Allowed, subject to all just exceptions.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/07/2024 at 22:17:57
2. Application stands disposed of.
W.P.(C) 9081/2017, W.P.(C) 9085/2017, W.P.(C) 9087/2017, W.P.(C) 9088/2017, W.P.(C) 9092/2017, W.P.(C) 9093/2017, W.P.(C) 9094/2017, W.P.(C) 9115/2017 & W.P.(C) 9117/2017
3. Learned counsel for the petitioners seeks an adjournment, which is not opposed by learned counsels appearing on behalf of the respondents.
4. At request, list on 07.11.2024.
5. The order be uploaded on the website forthwith.
SWARANA KANTA SHARMA, J JULY 8, 2024/at Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/07/2024 at 22:17:57