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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4)(a) in First Statutes of the Jai Narayan Vyas University Jodhpur

(a)Unless it is policy express on the face of it to be for the benefit of the wife/husband of the subscriber or of his wife/her husband and children, or any of them, be assigned by an endorsement on the policy in form 1 set forth in the Schedule to the University as security for the payment on any sum which may become payable to the fund by the subscriber under Statutes 34(6), 34(8) and delivered to the Registrar.