Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of West Bengal - Subsection Section 155(j) in Police Regulations, Calcutta, 1968 (j)All unclaimed movable property shall be sent to the Central Malkhana within 24 hours of its receipt.
