Section 2(20) in The Burdwan University Act, 1981.

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State of West Bengal - Subsection

Section 2(20) in The Burdwan University Act, 1981.

(20)"Students Union" means -

(i)in relation to the University, the Students' Union constituted in the manner prescribed,

(ii)in relation to an affiliated college, the Students' Union constituted in the manner prescribed;