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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(3) in The U.P. Secondary Education Services Selection Board Rules, 1998

(3)The Inspector shall, within ten days from the date of receipt of names under sub-rule (2) send the names of approved teachers to the Management of the institution concerned and the provisions of sub-rules (6) and (7) of Rule 15 shall mutatis mutandis apply.