Section 605(1)(c) in The Orissa Municipal Corporation Act, 2003

[Cites 0, Cited by 0] [Section 605(1)] [Section 605] [Entire Act]

State of Odisha - Subsection

Section 605(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)build, dig,or cause to be built or dug any grave, or vault, or in any way dispose of, or suffer or permit to be disposed of, any corpse at any place which is not registered in the register kept under Section 600; and

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State of Odisha - Subsection

Section 605(1)(c) in The Orissa Municipal Corporation Act, 2003