Section 108(3) in U.P. Consolidation of Holdings Rules, 1954
(3)A copy of an allotment order [* * *] [Deleted by Notification No. 437-CH/I-E-256-61 dated 25.3.1964.] may be issued by the Consolidation Lekhpal on payment to him as his remuneration a fee of Rs. 0.25 paise per copy.
