Section 11(f) in The Administrative Tribunals Act, 1985
(f)the Chairman, [* * *] [The word " Vice-Chairman" omitted by Act 1 of 2007, Section 11 (w.e.f. 19.2.2007).] or other Member shall not appear, act or plead before any Tribunal of which he was the Chairman, [* * *] [The word " Vice-Chairman" omitted by Act 1 of 2007, Section 11 (w.e.f. 19.2.2007). ] or other Member.
