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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2)(ii) in Telangana Gaming Act, 1974

(ii)in an enclosure which the stewards controlling the horse-race [or race meeting] [Inserted by Act No.6 of 1975.] have, with the sanction of the Government set apart for the purpose ; and