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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(2)The crossed Bank Draft of prescribed licence fee which is payable to M.D. Chhattisgarh Agricultural Marketing Board, Raipur shall be enclosed with the application form..