Delhi High Court - Orders
New Delhi Traders Association And Ors vs Govt. Of Nct Of Delhi And Anr on 14 February, 2019
Author: G.S.Sistani
Bench: G.S.Sistani, Jyoti Singh
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10853/2018, C.M.42337/2018
NEW DELHI TRADERS ASSOCIATION AND ORS.
..... Petitioners
Through: Mr.Shashwat Parda, Advocate
versus
GOVT. OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr.Sanjoy Ghose, ASC, GNCTD with
Ms.Urvi Mohan, Advocate
Mr.Aditya Vikram Singh, proxy counsel
for Mr.Sri Harsha Peechara, ASC,
NDMC.
CORAM:
HON'BLE MR. JUSTICE G.S.SISTANI
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.02.2019 Counsel for the NDMC/Respondent no.2 is stated to be busy in another Court in a part-heard matter. An adjournment is sought on his behalf.
At request, the matter is adjourned to 01.04.2019.
G.S.SISTANI, J JYOTI SINGH, J FEBRUARY 14, 2019 rb