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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1) in The Unorganised Workers’ Social Security Act, 2008

(1)Every unorganised worker shall be eligible for registration subject to the fulfilment of the following conditions, namely:—
(a)he or she shall have completed fourteen years of age; and
(b)a self-declaration by him or her confirming that he or she is an unorganised worker.