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Calcutta High Court

The Board Of Trustees For The Port Of ... vs Amiya Industries Pvt. Ltd on 17 January, 2014

Author: Debangsu Basak

Bench: Debangsu Basak

ORDER SHEET
                              CS No. 287 of 1996
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


              THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
                                   Versus
                         AMIYA INDUSTRIES PVT. LTD.


  BEFORE:
  The Hon'ble JUSTICE DEBANGSU BASAK

Date: 17th January, 2014.

Appearance:

Mr. Ashok Kumar Jena, Adv.
... for the plaintiff The Court: Learned Counsel appearing for the plaintiff prayed for a fortnight time for the purpose of preparing the additional Judge's Brief of Documents. He submitted that his witness was present. The defendant is not appearing.
The Advocate-on-Record for the plaintiff is requested to serve a notice on the Advocate for the defendant intimating that the instant suit will appear on February 10, 2014 under the heading "For Hearing". The parties are at liberty to disclose further documents, if any, by January 29, 2014. In the event further document are disclosed, inspection to be given forthwith. The plaintiff will prepare Additional Judge's Brief of Documents. 2
Let the suit appear for hearing on February 10, 2014. The aforesaid directions peremptory.
The plaintiff is requested to file the affidavit of service on the next date.
(DEBANGSU BASAK, J.) sg2