Calcutta High Court
The Board Of Trustees For The Port Of ... vs Amiya Industries Pvt. Ltd on 17 January, 2014
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
CS No. 287 of 1996
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
THE BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA
Versus
AMIYA INDUSTRIES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date: 17th January, 2014.
Appearance:
Mr. Ashok Kumar Jena, Adv.
... for the plaintiff The Court: Learned Counsel appearing for the plaintiff prayed for a fortnight time for the purpose of preparing the additional Judge's Brief of Documents. He submitted that his witness was present. The defendant is not appearing.
The Advocate-on-Record for the plaintiff is requested to serve a notice on the Advocate for the defendant intimating that the instant suit will appear on February 10, 2014 under the heading "For Hearing". The parties are at liberty to disclose further documents, if any, by January 29, 2014. In the event further document are disclosed, inspection to be given forthwith. The plaintiff will prepare Additional Judge's Brief of Documents. 2
Let the suit appear for hearing on February 10, 2014. The aforesaid directions peremptory.
The plaintiff is requested to file the affidavit of service on the next date.
(DEBANGSU BASAK, J.) sg2