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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(1)(a) in Uttarakhand Co-Operative Societies Act, 2003

(a)an individual, who is competent to contract under the Indian Contract Act, 1872 excepting the provisions contained in section 18 (3) (a) section 80 and sub-section 2 of section 81 & in respect of an individual seeking admission to a society exclusively formed for the benefit of students of a school, college or University;